SUMAN PODDAR Vs. INCOME TAX OFFICER
LAWS(SC)-2019-11-128
SUPREME COURT OF INDIA
Decided on
November 22,2019
Suman Poddar
Appellant
VERSUS
INCOME TAX OFFICER
Respondents
JUDGEMENT
-
(1.) The special leave petition is dismissed.;
Copyright © Regent Computronics Pvt.Ltd.