CHANDIGARH HOUSING BOARD Vs. PARASVANATH DEVELOPERS PVT. LIMITED

LAWS(SC)-2019-12-138

SUPREME COURT OF INDIA

Decided on December 04,2019

CHANDIGARH HOUSING BOARD Appellant

VERSUS

Parasvanath Developers Pvt. Limited Respondents

JUDGEMENT

- (1.)SLP (C) No. 9961/2017 : The matter stands de-tagged.
(2.)Issue notice. : Civil Appeal No(s). 10748/2016
(3.)Heard learned counsel for the parties.

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