PRINCIPAL COMMISSIONER OF INCOME TAX, JALANDHAR-I Vs. CHUNI LAL BHAGAT
LAWS(SC)-2019-2-500
SUPREME COURT OF INDIA
Decided on February 18,2019
Principal Commissioner Of Income Tax, Jalandhar-I
Appellant
VERSUS
Chuni Lal Bhagat
Respondents
JUDGEMENT
- (1.) The special leave petition is dismissed.;
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