ABHAY MANOHAR SAPRE, J - (1.) Leave granted.
(2.) These appeals are filed against the final judgment and order dated 13.02.2017 in APOT No. 274 of 2016 and dated 02.05.2017 in RVWO No. 16 of 2017 passed by the High Court at Calcutta whereby the High Court dismissed the appeal and review petition filed by the appellant herein.
(3.) These appeals involve a short point as would be clear from the facts stated infra.;