JOINT COMMISSIONER OF INCOME TAX (OSD) Vs. DEVENDRASINH CHHATRASINH VAGHELA
LAWS(SC)-2019-7-213
SUPREME COURT OF INDIA
Decided on July 08,2019

Joint Commissioner Of Income Tax (Osd) Appellant
VERSUS
Devendrasinh Chhatrasinh Vaghela Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) In view of the low tax effect, the instant special leave petition is dismissed.
(3.) However, the question of law is left open.;


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