COMMISSIONER OF INCOME TAX-6 Vs. MARIA SOCIAL SERVICE SOCIETY
LAWS(SC)-2019-2-512
SUPREME COURT OF INDIA
Decided on February 11,2019

Commissioner Of Income Tax-6 Appellant
VERSUS
Maria Social Service Society Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;


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