COMMISSIONER OF INCOME TAX-6 Vs. MARIA SOCIAL SERVICE SOCIETY
LAWS(SC)-2019-2-512
SUPREME COURT OF INDIA
Decided on February 11,2019
Commissioner Of Income Tax-6
Appellant
VERSUS
Maria Social Service Society
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;
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