- (1.) Perused the letter dated 21.1.2019 received from the learned District and Sessions Judge, Amritsar, Punjab.
(2.) Time till end of April, 2019 is granted to the learned Additional Sessions Judge, Amritsar to dispose of the Sessions Case titled as "Dr. P.K. Sareen etc." FIR No. 101/2002 under Sections 18, 19, 20 THO Act, Sections 420/467/468/171, IPC, Police Station "D" Division, Amritsar and FIR No. 25/2003 u/ss 363/364/302/201/465/120- B, IPC, Sections 18/19/20 of THO Act, P.S. Civil Lines, Amritsar.
(3.) Miscellaneous Application is accordingly disposed of.;