ARUN KUMAR SWAIN ETC Vs. MANAGING DIRECTOR ORISSA FOREST DEVELOPMENT CORPORATION LIMITED
LAWS(SC)-2019-1-329
SUPREME COURT OF INDIA
Decided on January 18,2019

Arun Kumar Swain Etc Appellant
VERSUS
Managing Director Orissa Forest Development Corporation Limited Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) Heard learned counsel for the parties.
(3.) As the incumbents have served for a substantial period of 17 years, direction for payment of lump-sum compensation would not be appropriate. In the peculiar facts and circumstances of the case, we restore the Order of the Industrial Tribunal and set aside the judgment and order passed by the High Court.;


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