DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 18(1) AND ANOTHER Vs. RADHIKA ROY

LAWS(SC)-2019-3-191

SUPREME COURT OF INDIA

Decided on March 29,2019

Deputy Commissioner Of Income Tax Circle 18(1) And Another Appellant

VERSUS

Radhika Roy Respondents

- (1.) Delay condoned.
(2.) The special leave petitions are dismissed. Pending application is disposed of.;