VIKRAM KRISHNA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
LAWS(SC)-2019-10-136
SUPREME COURT OF INDIA
Decided on
October 18,2019
Vikram Krishna
Appellant
VERSUS
Principal Commissioner Of Income Tax
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The special leave petition is dismissed.;
(2.) The special leave petition is dismissed.;
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