DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR Vs. GODAVARI TIE-UP (P.) LTD.
LAWS(SC)-2019-7-219
SUPREME COURT OF INDIA
Decided on July 04,2019

Deputy Commissioner Of Income Tax, Raipur Appellant
VERSUS
Godavari Tie-Up (P.) Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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