DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR Vs. GODAVARI TIE-UP (P.) LTD.
LAWS(SC)-2019-7-219
SUPREME COURT OF INDIA
Decided on July 04,2019
Deputy Commissioner Of Income Tax, Raipur
Appellant
VERSUS
Godavari Tie-Up (P.) Ltd.
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
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