PRINCIPAL COMMISSIONER OF INCOME TAX-8 Vs. ZEE MEDIA CORPN. LTD.
LAWS(SC)-2019-7-191
SUPREME COURT OF INDIA
Decided on July 04,2019

Principal Commissioner Of Income Tax-8 Appellant
VERSUS
Zee Media Corpn. Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.