MAHAVEER YADAV Vs. INCOME TAX OFFICER WARD-1

LAWS(SC)-2019-4-182

SUPREME COURT OF INDIA

Decided on April 05,2019

Mahaveer Yadav Appellant

VERSUS

Income Tax Officer Ward-1 Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending application(s), if any, stands disposed of.;