BANNALAL JAT CONSTRUCTIONS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
LAWS(SC)-2019-4-211
SUPREME COURT OF INDIA
Decided on April 08,2019
Bannalal Jat Constructions (P.) Ltd.
Appellant
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
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