PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. BANK OF INDIA

LAWS(SC)-2019-9-151

SUPREME COURT OF INDIA

Decided on September 13,2019

Principal Commissioner Of Income Tax-2 Appellant

VERSUS

BANK OF INDIA Respondents

- (1.) Leave granted.
(2.) To be heard along with C.A. No.14528 of 2015 and other connected matters.;