NARSINGH PAL Vs. STATE OF UTTAR PRADESH
LAWS(SC)-2019-11-160
SUPREME COURT OF INDIA
Decided on November 26,2019

Narsingh Pal Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

- (1.) Hon'ble Mr. Justice Navin Sinha pronounced the non-reportable judgment of the Bench comprising Hon'ble Mr. Justice Ashok Bhushan and His Lordship.
(2.) The appeal is dismissed in terms of the signed non reportable judgment.;


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