PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. TOPS SECURITY LTD.
LAWS(SC)-2019-3-217
SUPREME COURT OF INDIA
Decided on March 15,2019

Principal Commissioner Of Income Tax-Ii Appellant
VERSUS
Tops Security Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;


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