PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BANK OF INDIA

LAWS(SC)-2019-7-187

SUPREME COURT OF INDIA

Decided on July 05,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

BANK OF INDIA Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) List along with SLP(C ) (Dy.) No.29853/2018.;