BROADWAYS OVERSEAS LTD. Vs. COMMISSIONER OF INCOME TAX

LAWS(SC)-2019-2-499

SUPREME COURT OF INDIA

Decided on February 18,2019

Broadways Overseas Ltd. Appellant

VERSUS

COMMISSIONER OF INCOME TAX Respondents

- (1.) Even on the second call no one appeared for the petitioner.
(2.) Special leave petitions are dismissed for non-prosecution.;