COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LTD.

LAWS(SC)-2019-7-212

SUPREME COURT OF INDIA

Decided on July 02,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

KARNATAKA BANK LTD. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag the matters along with Civil Appeal No. 4951 of 2015.;