HAMIRPUR DISTRICT CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX, KANPUR
LAWS(SC)-2019-11-149
SUPREME COURT OF INDIA
Decided on
November 06,2019
Hamirpur District Co-Operative Bank Ltd.
Appellant
VERSUS
COMMISSIONER OF INCOME TAX, KANPUR
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) We find no grounds to interfere with the judgment and order impugned. Accordingly, the Special Leave Petition is dismissed.;
(2.) We find no grounds to interfere with the judgment and order impugned. Accordingly, the Special Leave Petition is dismissed.;
Copyright © Regent Computronics Pvt.Ltd.