MOHANLAL AGARWAL Vs. COMMISSIONER OF INCOME TAX (CENTRAL)-I, KOLKATA
LAWS(SC)-2019-9-178
SUPREME COURT OF INDIA
Decided on September 06,2019

MOHANLAL AGARWAL Appellant
VERSUS
Commissioner Of Income Tax (Central)-I, Kolkata Respondents

JUDGEMENT

- (1.) Leave granted.;


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