IN RE: FELLING OF TREES IN AAREY FOREST (MAHARASHTRA) Vs. IN RE: FELLING OF TREES IN AAREY FOREST (MAHARASHTRA)
LAWS(SC)-2019-10-151
SUPREME COURT OF INDIA
Decided on
October 07,2019
In Re: Felling Of Trees In Aarey Forest (Maharashtra)
Appellant
VERSUS
In Re: Felling Of Trees In Aarey Forest (Maharashtra)
Respondents
JUDGEMENT
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(1.) S.L.P.(C) No.31178/2018, S.L.P.(C) Diary No.14849/2019, Writ Petition (C) No.1132/2019 and S.L.P(C) Diary No.36651/2019
On mentioning, these matters are taken on Board.
(2.) Tag S.L.P.(C) No.31178/2018, S.L.P.(C) Diary No.14849/2019, Writ Petition (C) No.1132/2019 and S.L.P(C) Diary No.36651/2019 with S.M.W.P. (C) No.2/2019, for being heard together.
(3.) SUO MOTO WRIT PETITION (CIVIL) No.2/2019 We have heard learned counsel for the parties at length.;
(2.) Tag S.L.P.(C) No.31178/2018, S.L.P.(C) Diary No.14849/2019, Writ Petition (C) No.1132/2019 and S.L.P(C) Diary No.36651/2019 with S.M.W.P. (C) No.2/2019, for being heard together.
(3.) SUO MOTO WRIT PETITION (CIVIL) No.2/2019 We have heard learned counsel for the parties at length.;
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