COMMISSIONER OF INCOME TAX Vs. ZILA SAHKARI BANK
LAWS(SC)-2019-2-486
SUPREME COURT OF INDIA
Decided on
February 15,2019
COMMISSIONER OF INCOME TAX
Appellant
VERSUS
Zila Sahkari Bank
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.;
(2.) The Special Leave Petition is dismissed.;
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