PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GREEN ASSOCIATES
LAWS(SC)-2019-3-190
SUPREME COURT OF INDIA
Decided on March 29,2019

Principal Commissioner Of Income Tax Appellant
VERSUS
Green Associates Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) Pending application stands disposed of.;


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