PRINCIPAL COMMISSIONER OF INCOME TAX Vs. JANAM STEEL AND ALLOYS
LAWS(SC)-2019-7-228
SUPREME COURT OF INDIA
Decided on
July 12,2019
Principal Commissioner Of Income Tax
Appellant
VERSUS
Janam Steel And Alloys
Respondents
JUDGEMENT
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(1.) Learned Additional Solicitor General invited our attention to orders dated 07.07.2004 and 05.09.2004 passed by this Court in
SLP(C ) No. 17635 of 2014.
(2.) Delay condoned.
(3.) Leave granted.;
(2.) Delay condoned.
(3.) Leave granted.;
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