COMMISSIONER OF INCOME TAX Vs. RUBIX TRADING (P.) LTD.

LAWS(SC)-2019-7-218

SUPREME COURT OF INDIA

Decided on July 08,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Rubix Trading (P.) Ltd. Respondents

- (1.) Delay condoned.
(2.) We see no reason to entertain this petition.
(3.) Accordingly, the special leave petition is dismissed.;