GLOBAL ESTATES Vs. COMMISSIONER OF INCOME TAX

LAWS(SC)-2019-7-190

SUPREME COURT OF INDIA

Decided on July 08,2019

Global Estates Appellant

VERSUS

COMMISSIONER OF INCOME TAX Respondents

JUDGEMENT

- (1.) There shall be stay of the impugned judgment in both the aforementioned special leave petitions.
(2.) Application for stay stands disposed of.;

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