PR.COMMISSIONER OF INCOME TAX, KOLKATA-4 Vs. HALDIA PETROCHEMICALS LTD
LAWS(SC)-2019-7-183
SUPREME COURT OF INDIA
Decided on July 02,2019

Pr.Commissioner Of Income Tax, Kolkata-4 Appellant
VERSUS
Haldia Petrochemicals Ltd Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with C.A.No.12632/2017.;


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