PR.COMMISSIONER OF INCOME TAX, KOLKATA-4 Vs. HALDIA PETROCHEMICALS LTD
LAWS(SC)-2019-7-183
SUPREME COURT OF INDIA
Decided on July 02,2019
Pr.Commissioner Of Income Tax, Kolkata-4
Appellant
VERSUS
Haldia Petrochemicals Ltd
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with C.A.No.12632/2017.;
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