Abhay Manohar Sapre, J. - (1.) Leave granted.
(2.) This appeal is directed against the final judgment and order dated 28.03.2019 passed by the High Court of Judicature at Patna in Criminal Miscellaneous No.5293 of 2019 whereby the High Court dismissed the petition filed by the appellant herein.
(3.) A few facts need mention hereinbelow for the disposal of this appeal, which involves a short point.;