- (1.) The learned counsel appearing for Mr. Chander Wadhwa has come up with two Manager's Cheques with the following particulars :- 1) Manager's Cheque No. 016803 dated 11.02.2019 drawn on HDFC Bank in the name of Drawing and Disbursing Officer, Supreme Court of India for a sum of Rs.3,10,00,000/- (Rupees Three Crores and Ten Lakhs); 2) Manager's Cheque No. 016789 dated 11.02.2019 drawn on HDFC Bank in the name of Drawing and Disbursing Officer, Supreme Court of India for a sum of Rs.1,00,000,00/- (Rupees One Crore);
(2.) The learned counsel is directed to deposit the cheques with the Registrar of the concerned Section.
(3.) We have heard the learned counsel for the parties at length. Mr. M.L.Lahoty, learned counsel, in his written submissions, has pointed out that a sum of Rs. 25.08 crores is outstanding as against eight persons as per the affidavits mentioned in the following chart :- JUDGEMENT_222_LAWS(SC)2_2019_1.html ;