COMMISSIONER OF INCOME TAX, LTU Vs. RELIANCE INDUSTRIES LTD.

LAWS(SC)-2019-9-150

SUPREME COURT OF INDIA

Decided on September 16,2019

Commissioner Of Income Tax, Ltu Appellant

VERSUS

RELIANCE INDUSTRIES LTD. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag the matter along with Civil Appeal No. 5524 of 2017.;