PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI Vs. LEMON TREE HOTELS (P.) LTD.

LAWS(SC)-2019-2-504

SUPREME COURT OF INDIA

Decided on February 18,2019

Principal Commissioner Of Income Tax, Delhi Appellant

VERSUS

Lemon Tree Hotels (P.) Ltd. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No. 1564 of 2017.;