PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. CARAF BUILDERS AND CONSTRUCTIONS
LAWS(SC)-2019-8-159
SUPREME COURT OF INDIA
Decided on August 30,2019

Principal Commissioner Of Income Tax-2 Appellant
VERSUS
Caraf Builders And Constructions Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.