- (1.) Leave granted.
(2.) This appeal arises from an order of the National Consumer Disputes Redressal Commission ("NCDRC") dated 23 October 2018.
(3.) The appellants opened four accounts under the Monthly Income Scheme (MIS) of the Postal Department at the Head Post Office, Godhara. Under the Post Office (Monthly Income Account) Rules, 1987, interest was payable monthly, at the rate of 8% per annum. The details of the four accounts were as follows: JUDGEMENT_202_LAWS(SC)2_2019_1.html ;