TARA CHAND & ORS Vs. STATE OF HARYANA & ORS

LAWS(SC)-2019-1-261

SUPREME COURT OF INDIA

Decided on January 03,2019

Tara Chand And Ors Appellant

VERSUS

State Of Haryana And Ors Respondents

- (1.) I.A. No.168789 of 2018 is allowed.
(2.) Leave granted.
(3.) Heard learned counsel for the parties.;