COMMISSIONER OF INCOME TAX Vs. JAGDISH PRASAD GUPTA

LAWS(SC)-2019-7-211

SUPREME COURT OF INDIA

Decided on July 22,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

JAGDISH PRASAD GUPTA Respondents

- (1.) Delay condoned.
(2.) The special leave petitions are dismissed.
(3.) Pending application stands disposed of.;