ASSISTANT COMMISSIONER OF INCOME TAX Vs. NUPOWER RENEWABLES (P.) LTD.
LAWS(SC)-2019-8-184
SUPREME COURT OF INDIA
Decided on
August 26,2019
ASSISTANT COMMISSIONER OF INCOME TAX
Appellant
VERSUS
Nupower Renewables (P.) Ltd.
Respondents
JUDGEMENT
-
(1.) The special leave petition is dismissed.;
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