COMMISSIONER OF INCOME TAX Vs. MILLENNIA DEVELOPERS (P.) LTD.
LAWS(SC)-2019-7-238
SUPREME COURT OF INDIA
Decided on July 08,2019

COMMISSIONER OF INCOME TAX Appellant
VERSUS
Millennia Developers (P.) Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) As a sequel to the above, pending interlocutory applications, if any, stand disposed of.;


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