PRINCIPAL COMMISSIONER OF INCOME TAX 8 Vs. SISTEMA SHYAM TELESERVICES LTD.

LAWS(SC)-2019-7-227

SUPREME COURT OF INDIA

Decided on July 12,2019

Principal Commissioner Of Income Tax 8 Appellant

VERSUS

Sistema Shyam Teleservices Ltd. Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending applications, if any, shall also stands disposed of.;