MURARI & ORS Vs. STATE OF MADHYA PRADESH

LAWS(SC)-2019-2-241

SUPREME COURT OF INDIA

Decided on February 19,2019

Murari And Ors Appellant

VERSUS

STATE OF MADHYA PRADESH Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Heard counsel for the parties.;