COMMISSIONER OF INCOME TAX Vs. RANJIT PROJECTS PVT LTD

LAWS(SC)-2019-3-186

SUPREME COURT OF INDIA

Decided on March 15,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Ranjit Projects Pvt Ltd Respondents

- (1.) The special leave petition is dismissed on the ground of delay.
(2.) Pending applications, if any, shall also stand disposed of.;