PRINCIPAL COMMISSIONER OF INCOME TAX Vs. VEMAN (P.) TRUST

LAWS(SC)-2019-7-182

SUPREME COURT OF INDIA

Decided on July 04,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

Veman (P.) Trust Respondents

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.
(3.) Pending application stands disposed of.;