TARIQ ADEEB Vs. UNION OF INDIA & ORS
LAWS(SC)-2019-2-396
SUPREME COURT OF INDIA
Decided on February 27,2019

Tariq Adeeb Appellant
VERSUS
Union of India And Ors Respondents

JUDGEMENT

- (1.) We have heard learned counsels for the parties.
(2.) We have also perused the Office Report.
(3.) The prayer for filing an intervention application on behalf of Jammu Kashmir People Forum, made by Mr. Sidharth Luthra, learned senior counsel, stands rejected.;


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