EUROTECH MARITIME ACADEMY (P.) LTD. Vs. COMMISSIONER OF INCOME TAX (TDS)
LAWS(SC)-2019-1-474
SUPREME COURT OF INDIA
Decided on
January 25,2019
Eurotech Maritime Academy (P.) Ltd.
Appellant
VERSUS
Commissioner Of Income Tax (Tds)
Respondents
JUDGEMENT
-
(1.) Leave granted.
(2.) Tag with C.A.No.7934/2011 @ SLP(C)No.22096/2010.;
(2.) Tag with C.A.No.7934/2011 @ SLP(C)No.22096/2010.;
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