IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS Vs. IN RE: ALARMING RISE IN THE NUMBER OF REPORTED CHILD RAPE INCIDENTS
LAWS(SC)-2019-9-162
SUPREME COURT OF INDIA
Decided on
September 02,2019
In Re: Alarming Rise In The Number Of Reported Child Rape Incidents
Appellant
VERSUS
In Re: Alarming Rise In The Number Of Reported Child Rape Incidents
Respondents
JUDGEMENT
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(1.) Before passing any order in this application, we would like to have a report from Mr. Dharmesh Sharma, District & Sessions Judge
(West) that what is the realistic time frame for deciding the
cases. He should file report by 06.09.2019.
(2.) List on 06.09.2019.;
(2.) List on 06.09.2019.;
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