PRINCIPAL COMMISSIONER OF INCOME TAX, AGRA Vs. DEVI DASS GARG

LAWS(SC)-2019-9-149

SUPREME COURT OF INDIA

Decided on September 16,2019

Principal Commissioner Of Income Tax, Agra Appellant

VERSUS

Devi Dass Garg Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag the matter along with Civil Appeal No. 14702 of 2015.;