ABHAY MANOHAR SAPRE, J - (1.) These appeals are directed against the final judgment and order dated 21.02.2007 passed by the High Court of Judicature, Andhra Pradesh at Hyderabad in Civil Revision Petition No. 1442 of 2004 and judgment and order dated 29.01.2008 in Review CMP No. 4647 of 2007 whereby the High Court dismissed the civil revision petition and the review petition filed by the appellants herein.
(2.) A few relevant facts need mention infra for disposal of these appeals.
(3.) The dispute relates to a land measuring Ac. 13.02 guntas in Survey No.92, Ac. 1.02 guntas in Survey No. 93 and 28 guntas in Survey No. 95 situated in Garmilla Village, Mancherial Adilabad (hereinafter referred to as "the suit land").;