COMMISSIONER OF INCOME TAX Vs. RANJIT PROJECTS (P.) LTD.

LAWS(SC)-2019-3-221

SUPREME COURT OF INDIA

Decided on March 05,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Ranjit Projects (P.) Ltd. Respondents

- (1.) Delay condoned.
(2.) We do not see any reason to interfere in the matter.
(3.) The special leave petition is, accordingly, dismissed.;