BHARAT PETROLEUM CORPORATION LTD Vs. SHAILAJA R KHANVILKAR & ORS
LAWS(SC)-2019-2-288
SUPREME COURT OF INDIA
Decided on
February 04,2019
BHARAT PETROLEUM CORPORATION LTD
Appellant
VERSUS
Shailaja R Khanvilkar And Ors
Respondents
JUDGEMENT
-
(1.) Delay condoned.
(2.) Leave granted.
(3.) Heard counsel for the appellants as well as learned counsel appearing for the contesting respondents.;
(2.) Leave granted.
(3.) Heard counsel for the appellants as well as learned counsel appearing for the contesting respondents.;
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